Rajasthan High Court
Gopal Lal vs Radhey Shyam Das And Ors ... on 20 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:23853]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2612/2017
Gopal Lal Son Of Late Shri Laxmi Narayan, aged 50 years, R/o
Chuli Gate, Gangapur City, Presently Residing At Nangal
Rajavatan, District Dausa.
----Petitioner
Versus
1. Radhey Shyam Das Since Deceased
2. 1/1. Om Prakash, aged 56 years Son Of Late Shri Radhey
Shyam Dans, R/o Plot No. 106, Chitragupt Nagar,
Imaliwala Phatak, Jaipur.
3. 1/2. Manohar Lal, aged 53 years Son Of Late Shri Radhey
Shyam Dans, At Present Resident E-108, Vaishali Nagar,
Jaipur.
4. 1/3. Jugal Kishore, aged 40 years Son Of Late Shri
Radhey Shyam Dans, At Present Resident Of Plot No. 73,
Vinayak Vihar-D, Rawangate, Kalwar Road, Jaipur.
5. 1/4. Shyam Sunder, aged 37 years Son Of Late Shri
Radhey Shyam Dans, At Present Resident Of Jorawar
Singh Gate, Jaipur
6. 1/5. Dinesh Chand, aged 33 years, Son Of Late Shri
Radhey Shyam Dans, R/o Kachheri Road, Gangapurcity,
District Sawai Madhopur
7. 1/6. Smt. Santosh, aged 48 years, Daughter Of Late Shri
Radhey Shyam Dans, Wife Of Shri Banshidhar Samaria,
R/o C-43, Naya Khera, Amba Bari, Jaipur
8. 1/7. Smt. Pushpa, aged 44 years, Daughter Of Late Shri
Radhey Shyam Dans, Wife Of Shri Purshottam Badaya,
R/o Ajmer
9. 1/8. Smt. Sunita, aged 30 years, Daughter Of Late Shri
Radhey Shyam Dans, Wife Of Shri Mukesh Kumar
Khandelwal, , R/o S-150, Mahesh Nagar, Jaipur
10. Rameshwar Prasad Dans Son Of Late Shri Swaroop
Narayan, aged 76 years R/o Gangapurcity
11. Jagdish Narayan Methi Son Of Late Shri Mishri Lal Methi
-Since Deceased
12. 11/1 Geeta Devi Wife Of Late Shri Jagdish Narayan
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[2023:RJ-JP:23853] (2 of 3) [CW-2612/2017]
13. 11/2 Balkrishna Son Of Late Shri Jagdish Narayan Since
Deceased
14. 11/2/1 Krishna Wife Of Late Shri Bal Krishna Methi
15. 11/2/2 Devanshua aged 6 years
16. 11/2/3 Naman, aged 4 years Both Sons Of Late Shri Bal
Krishna Methi Minor Through Natural Guardian Mohter
Smt. Krishna Devi.
17. 11/3 Pankaj Son Of Late Shri Jagdish Narayan, Khatri
Bazar, Gangapurcity.
18. 11/4 Babita Daughter Of Late Shri Jagdish Narayan, Wife
Of Shri Gopesh Khandelwal, 23, Bhartendu Nagar,
Khatipura, Jaipur.
19. Sunita Methi Wife Of Late Shri Devkinandan,
Gangapurcity.
20. Deepak Son Of Late Shri Devki Nandan
21. Anju Daughter Of Late Shri Devki Nandan
22. Guddi Daughter Of Late Shri Devki Nandan, Respondent
No. 5 To 7 Residents Of Gangapurcity At Present Resident
Of Jaipur
23. Bhagwan Sahai Methi Son Of Late Shri Mishri Lal Methi, ,
Gangapur City
24. Sub Registrar Tehsildar, Gangapur City
----Respondents
For Petitioner(s) : Mr.D.K. Dixit
For Respondent(s) : Mr. Dheeraj Tripathi, Dy.G.C.
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
20/09/2023
Counsel for the petitioner submits that he pleads no
instruction in the matter from his client.
In view of the statements made by counsel for the petitioner,
the present writ petition is dismissed for non-prosecution.
[2023:RJ-JP:23853] (3 of 3) [CW-2612/2017]
Since the main petition has been dismissed, the stay
application and all other pending application/s, if any, also stands
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /215
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