Babu Lal Kumawat vs State Of Raj Andanr ...
2023 Latest Caselaw 5106 Raj/2

                                   [2023:RJ-JP:23861]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15415/2017

                                   Babulal Kumawat Son Of Shri Ramdeva Ram Kumawat, R/o Near
                                   Veterinary      Hospital,          Ward       No.     18,      Losal,    District    Sikar,
                                   Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan Through The Principal, Secretary,
                                            Local Self Government, Government Secretariat, Jaipur
                                   2.       The Director, Local Self Government, Government Of
                                            Rajasthan, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Ripu Daman Singh Naruka For Respondent(s) : Mr. Satish Khandal Mr. Rajendra Prasad, AAG Mr. Ashish Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /620

Powered by TCPDF (www.tcpdf.org)