Citation : 2023 Latest Caselaw 5100 Raj/2
Judgement Date : 20 September, 2023
[2023:RJ-JP:23854]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10551/2019
Shri Chandra Shekhar Vidhyapeeth Sansthan Higher Secondary
School, Sujangarh, District Churu, Through Its Secretary
Narendra Singh Son Of Shri Rajkumar Singh Aged About 36
Years, Resident Of Sujangarh, District Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Secondary Education, Department Of School Education,
Secretariat, Jaipur.
2. Director Secondary Education, Directorate Of Secondary
Education, Bikaner.
3. District Education Officer, Secondary Education, Churu.
----Respondents
Connected With S.B. Civil Writ Petition No. 9877/2019 Sanskar Shikshan Sansthan, Danta, Sikar, Through Its President Taruna Wife Of Harsh Lamba, Aged 23 Years, Resident Of Ward No. 5 Ganpati Nagar, Jhunjhunu.
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.
2. Director Secondary Education, Directorate Of Secondary Education, Bikaner.
3. District Education Officer, Secondary Education, Sikar.
----Respondents S.B. Civil Writ Petition No. 10552/2019 G. R. Public Senior Secondary School, Ganpati Nagar, Jhunjhunu, Through Its Secretary Smt. Bhagwani Wife Of Shri Hoshiyar Singh, Aged About 50 Years, Resident Of Ganpati Nagar, Mandawa Road, Jhunjhunu(Raj.).
----Petitioner Versus
[2023:RJ-JP:23854] (2 of 3) [CW-10551/2019]
1. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.
2. Director Secondary Education, Directorate Of Secondary Education, Bikaner.
3. District Education Officer, Secondary Education, Jhunjhunu.
----Respondents S.B. Civil Writ Petition No. 10553/2019 Sharswarti Sikshan Sansthan Senior Secondary School, Fatehpur Shekhawati, Sikar, Through Its Secretary, Sunil Kumar Son Of Shri Ram Lal Singh, Aged About 41 Years, Resident Of Dhandhan, Fatehapur, Sikar.
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.
2. Director Secondary Education, Directorate Of Secondary Education, Bikaner.
3. District Education Officer, Secondary Education, Sikar.
----Respondents S.B. Civil Writ Petition No. 10556/2019 Rajasthan Public Senior Secondary School, Bissau, Jhunjhunu, Through Its Secretary Mahesh Kumar Son Of Shri Bachna Ram, Aged About 45 Years, Resident Of Ward No. 13, Village Bissau, District Jhunjhunu(Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Secondary Education, Department Of School Education, Secretariat, Jaipur.
2. Director Secondary Education, Directorate Of Secondary Education, Bikaner.
3. District Education Officer, Secondary Education, Jhunjhunu.
----Respondents
[2023:RJ-JP:23854] (3 of 3) [CW-10551/2019]
For Petitioner(s) : Mr. Anil Kumar
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
20/09/2023
Counsel for the petitioners submits that the present writ
petitions have become infructuous.
In view of the statements made by counsel for the
petitioners, the present writ petitions are dismissed as having
become infructuous.
Since the main petitions have been dismissed, all other
pending applications, if any, also stand dismissed.
A copy of this order be placed in connected files.
(GANESH RAM MEENA),J
ARTI SHARMA /245-249
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