Subham Saini S/O Shri Chiranji Lal ... vs State Of Rajasthan ...
2023 Latest Caselaw 5080 Raj/2

                                   [2023:RJ-JP:23787]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6942/2021

                                   Subham Saini S/o Shri Chiranji Lal Saini, R/o Poli Ki
                                   Talai, Amber, District Jaipur, Jaipur-3 (Raj).
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State         Of     Rajasthan,           Through        Public
                                          Prosecutor.
                                   2.     Pramod Bhagwani S/o Shri Kamal Kumar
                                          Sindhi, R/o A-492, Jda Colony, Naradpura,
                                          Amer, Jaipur, Dist- Jaipur (Raj).
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/09/2023

No one was present on behalf of the petitioner

even in second call.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /681

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