Sanjay Kumar S/O Shri Nandkishore ... vs State Of Rajasthan ...
2023 Latest Caselaw 5079 Raj/2

                                   [2023:RJ-JP:23667]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                                7399/2021

                                   Sanjay Kumar S/o Shri Nandkishore Singh, R/o
                                   Village Mau, Tehsil Srimadhopur, District Sikar
                                   (Raj).
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Gajendra        Pal    Singh       S/o     Shri    Lakshaman
                                          Singh, R/o Village Sargoth, Police Station
                                          Ringus, District Sikar At Present Posted As
                                          Junior Assistant, Tehsil Office Shrimadhopur,
                                          District Sikar (Raj).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Mukesh Poonia, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /688

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