Sachin Sharma S/O Gopal Krishan ... vs State Of Rajasthan ...
2023 Latest Caselaw 5076 Raj/2

                                   [2023:RJ-JP:23797]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               7283/2022

                                   Sachin Sharma S/o Gopal Krishan Sharma, R/o 19,
                                   D-Block, Karanpur, Gangangar (Raj.)
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Sunita W/o Pradeep Kumar, R/o Flat No. 602,
                                          Dhankad Residency, Near Agrasen School,
                                          Distt. Jhunjhunu (Raj.)
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/09/2023

No one was present on behalf of the petitioner

even in second call.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /737

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