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Shekh Najakat Ali S/O Shri Shekh ... vs State Of Rajasthan
2023 Latest Caselaw 5072 Raj/2

Citation : 2023 Latest Caselaw 5072 Raj/2
Judgement Date : 18 September, 2023

Rajasthan High Court
Shekh Najakat Ali S/O Shri Shekh ... vs State Of Rajasthan on 18 September, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                              10693/2022

                                   Shekh Najakat Ali S/o Shri Shekh Mohabbat Ali,
                                   Aged About 57 Years, R/o Ward No. 10 Tilak Nagar,
                                   Bikaner District Bikaner ( Raj.)
                                                                                           ----Petitioner
                                                                  Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Saroj Kumari W/o Rajesh Chahar, R/o Lutu
                                          P.s. Bisau, District Jhunjhunu (Raj.) At Present
                                          C/o Jhabarmal Punia Jat Colony, Fatehpur
                                          District Sikar (Raj.)
                                                                                     ----Respondents

For Petitioner(s) : None For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/09/2023

No one was present on behalf of the petitioner

even in second call.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /773

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