Ghanshyam Gurjar Son Of Shri Ram ... vs Director General Of Police ...
2023 Latest Caselaw 5070 Raj/2

                                   [2023:RJ-JP:23795]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 864/2022

                                   Ghanshyam Gurjar Son Of Shri Ram Lal Gurjar,
                                   Aged About 50 Years, Resident Of 1472, Uniyaro Ka
                                   Rasta, Near Shiv Mandir, Chandpole Bazar, Police
                                   Station Nahargarh, District Jaipur , Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     Director       General         Of      Police,      State    Of
                                          Rajasthan, Police Head Quarter, Lal Kothi,
                                          Jaipur (Raj).
                                   2.     Additional Director General Of Police, Anti
                                          Human Trafficking , Unit Jaipur (Raj).
                                   3.     Deputy Commissioner Of Police, Jaipur North,
                                          Jaipur (Raj).
                                   4.     S.h.o, Police Station Nahargarh, District Jaipur
                                          North ( Raj).
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

18/09/2023

No one was present on behalf of the petitioner

even in second call.

In view of above, the criminal writ petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /700

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