Chhotya vs Branch Manager S B B J ...
2023 Latest Caselaw 5068 Raj/2

                                   [2023:RJ-JP:23721]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11766/2014

                                   Chhotya S/o of let shri Ramn Chandra, aged about 72 years R/o
                                   Village Bidoli, Post Nejampura, Tehsil Ramgarhpachwara, District
                                   Dausa Rajasthan
                                                                                                              ----Petitioner
                                                                             Versus
                                   The Branch Manager State Bank of Bikaner & Jaipur, Branch
                                   Tunga, Tehsil Bassi, District Jaipur Rajasthan
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /3

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