Gigraj vs Hem Singh And Anr ...
2023 Latest Caselaw 5067 Raj/2

                                   [2023:RJ-JP:23724]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11191/2014

                                   Gigraj S/o Shri Ram Gopal Soni, R/o Village Kolida, Tehsil And
                                   District Sikar.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       Hem Singh S/o Shri Balwant Singh, R/o Village Kolida,
                                            Tehsil And District Sikar.
                                   2.       District Collector, Sikar.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /41

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