Devendra Kumar Meena vs Raj University Of Health Sci Anr ...
2023 Latest Caselaw 5053 Raj/2

                                   [2023:RJ-JP:23662]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12154/2013

                                   Devendra Kumar Meena S/o Balbeer Meena, Village Bajore,
                                   Distt. Sikar Raj.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Rajasthan University Of Health Sciences Through Its Vice
                                            Chancellor, Sector 18, Kumbha Marg, Pratap Nagar, Tonk
                                            Road, Jaipur.
                                   2.       Controller         Of    Examinations,           Rajasthan      University   Of
                                            Health Sciences, Sector 18, Kumbha Marg, Pratap Nagar,
                                            Tonk Road, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Rajendra Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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