Citation : 2023 Latest Caselaw 5052 Raj/2
Judgement Date : 18 September, 2023
[2023:RJ-JP:23739]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8772/2014
M/s Tough Internationals Private Limited, Having Its Registered
Office At D-159, Hanuman Nagar, Jaipur Rajasthan, Through Its
Director Shri Shyam Sunder Pilania
----Petitioner
Versus
1. District Collector And Magistrate, Collectorate, Bani Park,
Jaipur, Rajasthan
2. Idbi Bank Limited, Sme Branch, Show Room No. - 2 And
3, Sunny Paradise, Near Kamal And Company, Tonk Road,
Jaipur - 302015, Rajasthan
3. Authorised Officer, Idbi Bank Ltd., Videocon Tower, Ist
Floor, E-1, Jhandewala Extension, New Delhi - 110065
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
18/09/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, the stay application and all other pending
application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /518
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