Shri Suraj Mali Andanr vs Smt Godawari Andors ...
2023 Latest Caselaw 5050 Raj/2

                                   [2023:RJ-JP:23819]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18171/2015

                                   1.       Shri Suraj Mali S/o Shri Ramkaran Village Sarana, Post
                                            Magra Via Kuchil, District Ajmer Raj.
                                   2.       Smt. Madhu W/o Shri Suraj Mali S/o Shri Ramkaran,
                                            Village Sarna, Post Magra, Via Kuchil, District Ajmer Raj.
                                                                                                              ----Petitioners
                                                                             Versus
                                   1.       Smt. Godawari W/o Late Hariram
                                   2.       Bihari Lal S/o Late Hari Ram , Village Sarana, Post Magra
                                            Via Kuchil, District Ajmer Raj.
                                   3.       Ramesh Chand S/o Late Khuman Chand , Village Sarana,
                                            Post Magra Via Kuchil, District Ajmer Raj.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /57

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