Rajasthan High Court
Sunil Loya (Lohiya) S/O Late Shri ... vs Smt Basanti W/O Shri Gordhan Das Ji ... on 18 September, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:23665]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 27065/2018
Sunil Loya (Lohiya) S/o Late Shri Asulal Loya, Aged About 36
Years, Resident Of 145, Ram Nagar, Shopping Center, Shastri
Nagar, Jaipur
----Petitioner
Versus
1. Smt. Basanti W/o Shri Gordhan Das Ji Tapadia, R/o C-23,
Bhagat Singh Marg, Tilak Nagar, Jaipur
2. Shri Pankaj Tapadia S/o Shri Gordhan Das Ji Tapadia, R/o
C-23, Bhagat Singh Marg, Tilak Nagar, Jaipur
3. Smt. Vibha Tapadia W/o Shri Pankaj Tapadia, R/o C-23,
Bhagat Singh Marg, Tilak Nagar, Jaipur
4. Shri Amar Chand Jhanwar S/o Shri Bansidhar, R/o Khanda
Falsa, Jodhpur
5. Shri Badri Prasad Lohiya S/o Late Shri Shyam Das Ji
Lohiya, R/o 345/27, Pungalwada, Hatdiyon Ka Chowk,
Jodhpur
6. Shri Satya Narain Tapadia S/o Late Shri Ram Dayal
Tapadia, R/o Tation Ki Pole, Singh Pole, Jodhpur
7. Shri Kamal Boob S/o Late Shri Ram Dayal Boob, R/o Gopi
Kishan Vihar, House No.6, Gurban Ka Talab Road, Sur
Nagar Road, Jodhpur
8. Shri Mool Chand Rathi S/o Late Shri Madan Lal Rathi, R/o
4-Ja-23, Behind Pratap Nagar Shopping Center, Jodhpur
9. Shri Satya Narayan Rathi S/o Late Shri Madan Lal Rathi,
R/o Kheterpali Ka Chabutera, Juni Mandi, Jodhpur
10. Shri Mohanlal Rathi S/o Late Shri Madan Lal Rathi, R/o
Ganpati Nagar, Plot No.2, Opposite Pratap Nagar, Sur
Sagar Road, Jodhpur
11. Smt. Laxmi W/o Shri Amar Chand Boob, R/o 129. Nehru
Park, Jodhpur
12. Shri Dr. Purshottam S/o Late Shri Murlidhar Jhanwar, R/o
Salasar Apartment, Behind Demart, Badnera Road,
Amarwati (Maharashtra)
13. Shri Thakur Das Rathi S/o Late Shri Balkishan Rathi, R/o
Gouri Nandan Apartment, Ganesh Colony, Amarawati
(Downloaded on 11/11/2023 at 08:07:56 PM)
[2023:RJ-JP:23665] (2 of 3) [CW-27065/2018]
(Maharashtra)
14. Shri Prakash Chandra S/o Late Shri Jeewan Lal Rathi, R/o
C/o Prakash Chandra Jeevraj Rathi, Post Kharagena,
Muragena Taluka Aafee, District Verda, Maharashtra
15. Shri Sohan Lal Rathi S/o Late Shri Madan Lal Rathi, R/o
Sector 21, House No. 317, Chopsani Housing Board,
Jodhpur
16. Shri Gordhan Das Taparia S/o Late Shri Laxminarayan
Taparia, R/o C-23, Bhagat Singh Marg, Tilak Nagar, Jaipur
(Defendant No.1 Since Deceased)
----Respondents
Connected With
S.B. Civil Writ Petition No. 26085/2018
Sunil Loya (Lohiya) S/o Late Shri Asulal Loya, Aged About 36
Years, Resident Of 145, Ram Nagar, Shopping Center, Shastri
Nagar, Jaipur
----Petitioner
Versus
1. Smt Basanti W/o Shri Gordhan Das Ji Tapadia, R/o C-23,
Bhagat Singh Marg, Tilak Nagar, Jaipur
2. Shri Pankaj Tapadia S/o Shri Gordhan Das Ji Tapadia, R/o
C-23, Bhagat Singh Marg, Tilak Nagar, Jaipur
3. Smt. Vibha Tapadia W/o Shri Pankaj Tapadia, R/o C-23,
Bhagat Singh Marg, Tilak Nagar, Jaipur
4. Shri Amar Chand Jhanwar S/o Shri Bansidhar, R/o Khanda
Falsa, Jodhpur.
5. Shri Gordhan Das Taparia S/o Late Shri Laxminarayan
Taparia, R/o C-23, Bhagat Singh Marg, Tilak Nagar, Jaipur
(Defendent No. 1 Since Deceased)
----Respondents
For Petitioner(s) : Mr. Yuvraj Sharma
For Respondent(s) : Mr Usman Khan
Mr. Mahendra Kumar
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
[2023:RJ-JP:23665] (3 of 3) [CW-27065/2018]
18/09/2023
Counsel for the petitioners seeks permission to withdraw
these present writ petitions.
Permission as sought for is allowed.
Accordingly, the present writ petitions are dismissed as
withdrawn.
Since the main petitions have been dismissed as withdrawn,
all other pending applications, if any, also stand dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /200-201
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