Tagore Girls College vs Pandit Deendayal Upadhayay ...
2023 Latest Caselaw 5046 Raj/2

                                   [2023:RJ-JP:23726]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4835/2016

                                   Tagore Girls College, khandela, district sikar through Principal
                                   Mukesh kumar S/o Bhagirath Mal
                                                                                                              ----Petitioner
                                                                             Versus
                                       1. Pandit        Deendayal          Upadhayay           Shekhawati        University
                                          through its Vice Chancellor behind Shri Kalyan Colony,
                                          Sikar District Sikar
                                       2. The Registrar, Pandit Deendayal Upadyaya Shekhawati
                                          University, Sikar
                                       3. The Controller of Examination, Pandit Deendayal Upadyaya
                                          Shekhawati University, Sikar
                                                                                                            ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /63

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