Citation : 2023 Latest Caselaw 5045 Raj/2
Judgement Date : 18 September, 2023
[2023:RJ-JP:23731]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9435/2016
Jagdish S/o Jai Govind, Village Madhabhau, Tehsil And Distt.
Dholpur
----Petitioner
Versus
1. Siyaram S/o Jai Govind Village Madhabhau, Tehsil And
Distt. Dholpur At Present Sriniwas Khudila Wale, Balram
Vihar Colony, Near Sriram Garden, Rajakheda Bye Pass,
Dholpur.
2. Rajendra S/o Kishan Lal, Village Madhabhau, Tehsil And
District Dholpur.
3. State Of Rajasthan Through Tehsildar Dholpur.
----Respondents
Connected With S.B. Civil Writ Petition No. 9436/2016 Jagdish S/o Jai Govind, Village Madhabhau, Tehsil And District Dholpur.
----Petitioner Versus
1. Batsiya D/o Jai Govind, Village Madhabhau, Tehsil And District Dholpur.
2. Chameli D/o Jai Govind, Village Madhabhau, Tehsil And District Dholpur.
3. Siyaram S/o Jai Govind, Village Madhabhau, Tehsil And District Dholpur At Present Sriniwaskhudila Wale, Balram Vihar Colony, Near Sriram Garden, Rajakheda Bye Pass, Dholpur
4. Urmila D/o Jai Goding W/o Krishan Kumari Brahmin, Nainana Near Brahmin C.o.d. Agra Uo
5. Rajendra S/o Kishan Lal, Village Madhabhau, Tehsil And District Dholpur.
6. State Of Rajasthan Through Tehsildar Dholpur
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
[2023:RJ-JP:23731] (2 of 2) [CW-9435/2016]
Judgment / Order
18/09/2023
No one has put in appearance on behalf of the petitioners in
the second round also.
Therefore, the present writ petitions are dismissed for non-
prosecution.
Since the main petitions have been dismissed for non-
prosecution, the stay applications and all other pending
applications, if any, also stand dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /68-69
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