Manish Gautam S/O Mahaveer Sharma ... vs Mahaveer Sharma S/O Hajari Lal ...
2023 Latest Caselaw 5043 Raj/2

[2023:RJ-JP:23732]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 15843/2018

Manish Gautam S/o Mahaveer Sharma Aged About 32 Years, R/o
Bhutiya Khal Ki Gali, Balchand Pada, Tehsil And District Bundi
(Raj.)
                                                                    ----Petitioner
                                    Versus
1.       Mahaveer Sharma S/o Hajari Lal Dube Through Next
         Friend Smt. Parvati Devi W/o Mahaveer Sharma, R/o
         Bhutiya Khal Ki Gali, Balchand Pada, Tehsil And District
         Bundi (Raj.)
2.       Smt. Parvati W/o Mahaveer Sharma R/o Bhutiya Khal Ki
         Gali, Balchand Pada, Tehsil And District Bundi (Raj.)
3.       Kumari Medha Gautam D/o Mahaveer Sharma, R/o
         Bhutiya Khal Ki Gali, Balchand Pada, Tehsil And District
         Bundi (Raj.)
4.       Kumari Varsha Gautam D/o Mahaveer Sharma, R/o
         Bhutiya Khal Ki Gali, Balchand Pada, Tehsil And District
         Bundi (Raj.)
5.       Rajendra Kumar S/o Hajari Lal Dube, R/o Bhutiya Khal Ki
         Gali, Balchand Pada, Tehsil And District Bundi (Raj.) At
         Presently Residing At Theke Ke Paas Ki Gali, K.patan
         District Bundi
                                                                 ----Respondents

For Petitioner(s) : Mr. Pawan Kumar Verma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

[2023:RJ-JP:23732] (2 of 2) [CW-15843/2018]

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /83

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