Nawal Kishore Soni S/O Shri Navrng ... vs Au Financers (India) Limited ...
2023 Latest Caselaw 5038 Raj/2

                                   [2023:RJ-JP:23744]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9567/2019
                                   Nawal Kishore Soni S/o Shri Navrng Prasad, Aged About 46
                                   Years, R/o Village Khori Tehsil Shahpura, District Jaipur.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Au Financers (India) Limited, Registered Office 19-A,
                                            Dhuleshwar Garden Ajmer Road, Jaipur Through Its
                                            Authorized Signatory Ram Prasad Sharma
                                   2.       Jai Singh S/o Shri Kajodmal, R/o Village Shri Ramjipura,
                                            Tehsil Phagi, District Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to avail appropriate remedy for

recovery of the amount from the original borrower- Jai Singh of

whom the petitioner was the guarantor and money has been

recovered from his salary account.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn with liberty as

prayed for.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /94

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