Hari Kishan S/O Bhagwana Ram Moond vs State Of Rajasthan ...
2023 Latest Caselaw 4978 Raj/2

                                   [2023:RJ-JP:23302]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6266/2021

                                   Hari Kishan S/o Bhagwana Ram Moond, R/o Baral,
                                   Police Station Ranoli, Distt. Sikar.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through P.p.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Avinash Sharma, Adv., for Mr. S.L. Kumawat, Adv.

For : Mr. Suresh Kumar, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

15/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /273

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