Mahesh Nagar Son Of Shri Surajmal vs State Of Rajasthan Through Chief ...
2023 Latest Caselaw 4968 Raj/2

                                   [2023:RJ-JP:23103]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14466/2018

                                   Mahesh Nagar Son Of Shri Surajmal, Aged About 32 Years,
                                   Resident Of Gram Eklera, Tehsil And District Baran, Rajasthan
                                                                                                             ----Petitioner
                                                                              Versus
                                   State    Of    Rajasthan           Through        Chief      Secretary,    Government
                                   Secretariat, Jaipur.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. S.K. Lamba for Mr. Vijay Singh yadav For Respondent(s) : Mr. Ashish Sharma Ms. Manju Joshi Mr. Jagmohan Saxena Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

15/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /173

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