M/S. Kumawat Trading Company vs State Of Rajasthan ...
2023 Latest Caselaw 4962 Raj/2

[2023:RJ-JP:23152]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 13868/2021

1.       M/s. Kumawat Trading Company, Through Its Proprietor
         Gopal S/o Shri Ghashi Ram, Aged About 37 Years, Krishi
         Mandi Parishar, Shop No. B-24, Kuchamancity.
2.       M/s. Kisan Trading Company, Through Its Proprietor
         Madan Lal S/o Shri Ram Ram, Aged About 48 Years,
         Krishi Mandi Parishar, Shop No. B-25, Kuchamancity.
3.       M/s. Balaji Trading Comapny, Through Its Proprietor
         Dhanna Ram S/o Shri Balu Ram, Aged About 63 Years,
         Krishi Mandi Parishar, Shop No. B-14, Kuchamancity.
                                                                       ----Petitioners
                                        Versus
1.       State Of Rajasthan, Through Its Secretary, Agriculture
         Marketing, Government Secretariat, Jaipur.
2.       The         Director,       Agriculture         Marketing,       Directorate
         Agriculture Marketing, Krishi Pant Bhawan, Bhagwan Das
         Road, Jaipur.
3.       Agriculture Produce Market Committee, Kuchamancity,
         Distt. Nagaur Through Its Secretary.
4.       The Secretary, Agriculture Produce Market Committee,
         Kuchamancity.
                                                                     ----Respondents

For Petitioner(s) : Ms. Lalit Kanwar Shekhawat for Mr. Chain Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

15/09/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

[2023:RJ-JP:23152] (2 of 2) [CW-13868/2021]

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /40

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