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Parul Kedia D/O Kundan Mal W/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 4942 Raj/2

Citation : 2023 Latest Caselaw 4942 Raj/2
Judgement Date : 15 September, 2023

Rajasthan High Court
Parul Kedia D/O Kundan Mal W/O ... vs State Of Rajasthan ... on 15 September, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:23301]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            8397/2021

1.     Parul Kedia D/o Kundan Mal W/o Vinod Kumar,
       Aged About 25 Years, R/o Near Geeta Devi
       School, Ward No. 14, Rajgarh, District Churu,
       Presently R/o Village Guwana, Tehsil Behror,
       District Alwar.
2.     Vinod Kumar S/o Dharampal Singh Yadav,
       Aged About 30 Years, R/o Village Guwana,
       Tehsil Behror, District Alwar.
                                                         ----Petitioners
                                Versus
1.     State      Of     Rajasthan,         Through          Secretary,
       Department Of Home Affairs, And Justice,
       Secretariat Rajasthan, Jaipur.
2.     Superintendent Of Police, Churu.
3.     Superintendent            Of     Police,      Police     District
       Bhiwadi.
4.     Station         House        Officer,        Police      Station
       Sardulshahar, District Churu.
5.     Station House Officer, Police Station Behror,
       Police District Bhiwadi.
6.     Kundan Mal Kedia S/o Shri Sagarmal Kedia,
       R/o Near Geeta Devi School, Ward No. 14,
       Rajgarh, District Churu.
7.     Pratap Mal Kedia S/o Shri Sagarmal Kedia,
       R/o Near Geeta Devi School, Ward No. 14,
       Rajgarh, District Churu.
8.     Vishwanath Kedia S/o Shri Sagarmal Kedia,
       R/o Near Geeta Devi School, Ward No. 14,
       Rajgarh, District Churu.
                                                   ----Respondents

[2023:RJ-JP:23301] (2 of 2) [CRLMP-8397/2021]

For Petitioner(s) : Mr. Bharat Yadav, Adv. For : Mr. Suresh Kumar, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

15/09/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /275

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