Sharwan Lal Sharma @ Sharwan ... vs State Of Rajasthan ...
2023 Latest Caselaw 4941 Raj/2

[2023:RJ-JP:23411]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            9256/2022

1.     Sharwan Lal Sharma @ Sharwan Sharma Son
       Of Shri Prabhu Dayal Sahrma, Aged About 27
       Years, Resident Of 2517, Badariya Wali Dhani,
       Ward No. 1, Village Machda, Police Station
       Harmada, Jaipur West (Raj).
2.     Suraj     Sharma         Son      Of     Shri      Prabhudayal
       Sharma, Aged About 22 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,
       Village       Machda,       Police      Station      Harmada,
       Jaipur West (Raj).
3.     Mukesh Sharma Son Of Shri Rampal Sharma,
       Aged About 32 Years, Resident Of 2517,
       Badariya Wali Dhani, Ward No. 1, Village
       Machda, Police Station Harmada, Jaipur West
       (Raj).
4.     Smt. Usha Sahrma Wife Of Shri Mukesh
       Sharma, Aged About 30 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,
       Village       Machda,       Police      Station      Harmada,
       Jaipur West (Raj).
5.     Smt.      Savitri     Wife      Of     Shri       Bhanwar   Lal
       Sahrma, Aged About 50 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,
       Village       Machda,       Police      Station      Harmada,
       Jaipur West (Raj).
6.     Girraj Sharma Son Of Shri Kailash Chand
       Sharma, Aged About 24 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,
       Village       Machda,       Police      Station      Harmada,
       Jaipur West (Raj).
7.     Prabhu Dayal Sharma Son Of Shri Nathu Ram
       Sharma, Aged About 24 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,


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 [2023:RJ-JP:23411]              (2 of 3)             [CRLMP-9256/2022]


       Village       Machda,       Police      Station       Harmada,
       Jaipur West (Raj).
8.     Smt. Gopali Devi Wife Of Shri Prabhu Dayal
       Sharma, Aged About 55 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,
       Village       Machda,       Police      Station       Harmada,
       Jaipur West (Raj).
9.     Babu Lal Sharma Son Of Shri Ghasiram
       Sharma, Aged About 42 Years, Resident Of
       2517, Badariya Wali Dhani, Ward No. 1,
       Village       Machda,       Police      Station       Harmada,
       Jaipur West (Raj).
10.    Khairati Lal Sharma Son Of Shri Jagdish
       Prasad, Aged About 48 Years, Resident Of
       Village Pemawala, Post Gola Ka Bas, P.s.
       Tehala, District Alwar (Rajasthan).
11.    Banwari Lal Sharma Son Of Shri Jagdish
       Prasad, Aged About 42 Years, Resident Of
       Village Pemawala, Post Gola Ka Bas, P.s.
       Tehala, District Alwar (Rajasthan).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     Smt. Sangeeta Sharma Wife Of Shri Sharwan
       Lal Sharma D/o Late Jagdish Prasad Sharma,
       Aged About 28 Years, Resident Of 2517,
       Badariya Ki Dhani, Ward No. 01,machda,
       Police Station Harmada, Jaipur (Raj).
                                                   ----Respondents

For Petitioner(s) : Mr. Siya Ram Sharma, Adv.

For                      : Mr. Bhawani Shanker Sharma,
Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

[2023:RJ-JP:23411] (3 of 3) [CRLMP-9256/2022]

Judgment / Order

15/09/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /287

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