Bhanwru Khan S/O Lat Abdu Khan vs Smt. Manohari Devi W/O Ramgopal ...
2023 Latest Caselaw 4940 Raj/2

                                   [2023:RJ-JP:23280]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 87/2020
                                    1.      Bhanwru Khan, Aged About 68 Years,
                                    2.      Shabbir Khan, Aged About 63 Years,
                                            Bothe sons of Late Abdu Khan, Resident Of Ward No. 4,
                                            Ramgarh Shekhawati, Tehsil Ramgarh, District Sikar
                                            (Rajasthan)
                                                                                          ----Appellants-Plaintiffs
                                                                       Versus
                                    1.      Smt. Manohari Devi W/o Ramgopal, Resident Of Babala
                                            Purani, Tehsil Fatehpur, New Tehsil Ramgarh, District
                                            Sikar (Rajasthan)
                                    2.      Rahmat Bano W/o Late Abdu Khan, Resident Of Old Tehsil
                                            Fatehpur, New Tehsil Ramgarh, District Sikar (Died On
                                            20.12.2007)
                                    3.      Rajiya Bano
                                    4.      Jaitun
                                            Bothe daughter of Abdu Khan, Resident Of Ramgarh
                                            Shekhawati, Old Tehsil Fatehpur, New Tehsil Ramgarh,
                                            District Sikar (Rajasthan)
                                    5.      Gaffar Khan S/o Late Abdu Khan, Resident Of Ward No. 4,
                                            Ramgarh Old Tehsil Fatehpur, New Tehsil Ramgarh,
                                            District Sikar (Rajasthan)
                                                                                   ----Defendants-Respondents

For Appellant(s) : Mr. Ajay Kumar Tanenia For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 15/09/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal as he has instructions to present the plaint

before the competent Revenue Court as directed by the learned

Additional District Judge, Fatehpur Shekhawat by dismissing their

Civil Regular Appeal No.71/2016.

The civil second appeal is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/103

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