Bir Singh S/O Shri Jagdish Prasad vs Shri Mahipal Singh, Authorised ...
2023 Latest Caselaw 4927 Raj/2

                                   [2023:RJ-JP:22703]

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 689/2019

                                                                               In

                                                        S.B. Civil Writ Petition No.6852/2019

                                    Bir Singh S/o Shri Jagdish Prasad, Aged About 32 Years,
                                    Resident Of House No. 359, Village Barrod, Tehsil Behror, Distt.
                                    Alwar.
                                                                                                        ----Petitioner
                                                                           Versus
                                    Shri Mahipal Singh, Authorised Officer, Au Small Finance Bank
                                    Ltd. (Au Finance India Ltd.), Registered Office 19-A, Dhuleshwar
                                    Garden, Ajmer Road, Jaipur 302001 And G-18 Bapuji Marg,
                                    Behind Ioc Petrol Pump, Sahkar Marg, Jaipur 302001
                                                                                       ----Contemnors Respondent

For Petitioner(s) : Ms. Anzum Parveen for Mr. Lokesh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/09/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/61

Powered by TCPDF (www.tcpdf.org)