Raghu Nandan Patidar S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 4922 Raj/2

Citation : 2023 Latest Caselaw 4922 Raj/2
Judgement Date : 14 September, 2023

Rajasthan High Court

Raghu Nandan Patidar S/O Shri ... vs State Of Rajasthan ... on 14 September, 2023

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:22700]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3160/2020

                                   Raghu Nandan Patidar S/o Shri Jagdish Chand
                                   Patidar, R/o Lalbag Jhalrapatan, Ps Jhalrapatan,
                                   Dist. Jhalawar, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Devilal Bheel S/o Shri Champalal Bheel, R/o
                                          Bhumadi, Ps Bakani, Dist Jhalawar, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Deepak Soni, Adv. For : Mr. Mahendra Meena, P.P. & Respondent(s) Mr. Intjar Ali, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /494