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Rameshi Devi D/O Prasadi Bairwa vs State Of Rajasthan ...
2023 Latest Caselaw 4916 Raj/2

Citation : 2023 Latest Caselaw 4916 Raj/2
Judgement Date : 14 September, 2023

Rajasthan High Court
Rameshi Devi D/O Prasadi Bairwa vs State Of Rajasthan ... on 14 September, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:22716]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                              6250/2020

1.     Rameshi Devi D/o Prasadi Bairwa, Aged About
       25    Years,       R/o     Village       Nananwas,         Tehsil
       Bamanwas,           Police      Station       Batoda,      Distt.
       Sawai Madhopur Raj. At Present R/o Plot No.
       276, Rishi Galav Nagar, Galta Gate Jaipur.
2.     Lokesh        Sharma        S/o     Shri     Suresh       Kumar
       Sharma, Aged About 27 Years, R/o Village
       Piplai,       Tehsil     Bamanwas,            Police     Station
       Bamanwas, Distt. Sawai Madhopur Raj.
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     The Commissioner Of Police Jaipur, Raj.
3.     The Station House Officer, Police Station Galta
       Gate, Jaipur, Raj.
4.     Ramratan Bairwa S/o Suwa Lal, R/o Boilee,
       Prempura,              Tehsil        Bamanwas,             Distt.
       Sawaimadhopur.
                                                   ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Chechi, Adv., for Mr. Sumit Khandelwal, Adv.

For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

14/09/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

[2023:RJ-JP:22716] (2 of 2) [CRLMP-6250/2020]

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /519

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