Nisha Sher Khan W/O Aslam Sher Khan ... vs State Of Rajasthan ...
2023 Latest Caselaw 4913 Raj/2

                                   [2023:RJ-JP:22698]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 142/2021
                                   Nisha Sher Khan W/o Aslam Sher Khan @ Chintu
                                   S/o Ahamad Ali Khan, R/o Mayur House Near Ps
                                   Gumanpura Kota Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State      Of      Rajasthan,          Through        Principal
                                          Secretary Department Of Home Govt. Of Raj.
                                          Secretariat Jaipur Raj.
                                   2.     Director General Of Police, Raj.
                                   3.     I G, Police Range Kota
                                   4.     Dist. Collector And Dist. Magistrate, Kota Raj.
                                   5.     Superintendent Of Police, Kota City Raj.
                                   6.     Incharge, Ps Gumanpura Kota City Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Satish Chandra Pachori, Adv.

For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

14/09/2023

Learned counsel for the petitioner submits that

this criminal writ petition has become infructuous.

In view of above, the criminal writ petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /520

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