Ramawatar Bairwa vs Shri Naresh Pal Gangwar And Ors ...
2023 Latest Caselaw 4911 Raj/2

                                   [2023:RJ-JP:22803]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Contempt Petition No. 459/2017

                                                                               In

                                                        S.B. Civil Writ Petition No.5493/2015

                                    Ramawatar Bairwa S/o Ram Prasad, aged about 39 years, R/o
                                    Village And Post Saloli, Tehsil Rajgarh, Distt. Alwar Rajasthan
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         Shri     Naresh       Pal     Gangwar,           Secretary     Education
                                               Department, Government Secreterait, Rajasthan, Jaipur,
                                               Rajasthan
                                    2.         Shri G. S. Kushwaha, Secretary Rajasthan Public Service
                                               Commission, Ajmer, Rajasthan
                                    3.         Shri Jagdish Chandra Purohit, Director, Primary Education
                                               Department, Bikaner, Rajasthan
                                    4.         State of Rajasthan through Chief Secretary Government
                                               Secretariat Rajasthan Jaipur, Rajasthan.
                                                                                                        ----Respondents

For Petitioner(s) : Ms. Deepshikha Jain for Ms. Raj Sharma For Respondent(s) : Mr. Imran Khan

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/39

Powered by TCPDF (www.tcpdf.org)