National Council Of Sc/St Welfare ... vs Shri Rajneesh Kumar Chairman ...
2023 Latest Caselaw 4904 Raj/2

[2023:RJ-JP:22844]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 142/2019

                                         In

                  S.B. Civil Writ Petition No.10352/2017

National Council Of SC/ST Welfare Organization Through Its
State General Secretary, Shri Jagdish Sonwal S/o Shri Chet Ram
Sonwal Aged About 51 Years State Office At B-48 Shyam Colony
Tonk Road Jaipur - 302029
                                                                        ----Petitioner
                                      Versus
1.       Shri Rajneesh Kumar Chairman State Bank Of India
         Central     Office       Madame      Cama        Road       Nariman     Point,
         Mumbai
2.       Shri Vijay Ranjan Chief General Manager, State Bank
         India Local Head Office Jaipur Circle Tilak Marg C-Scheme
         Jaipur
                                                                     ----Respondents

For Petitioner(s) : Mr. Ankit Kumar for Mr. Dinesh Yadav For Respondent(s) : Mr. Vikram Singh for Ms. Suruchi Kasliwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/09/2023

This contempt petition has been filed alleging wilful

disobedience of the interim order dated 06.07.2017 whereby, the

petitioners were permitted to participate in the promotion process

for the year 2017-2018.

Learned counsel for the respondents submits that since, they

have not conducted the promotion process for the year 2017-

[2023:RJ-JP:22844] (2 of 2) [CCP-142/2019]

2018, no contempt is made out. He, therefore, prays for dismissal

of the contempt petition.

Learned counsel for the petitioner prays for disposal of the

contempt petition in the aforesaid term.

Ordered accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/54

Powered by TCPDF (www.tcpdf.org)