M/S J M D Consultants Proprietor vs Professor Neelima Singh Vice ...
2023 Latest Caselaw 4899 Raj/2

                                   [2023:RJ-JP:22880]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 989/2019
                                                                            In
                                                    S.B. Civil Writ Petition No.26230/2018

                                   M/s J M D Consultants Proprietor, Sandeep Vijay S/o Shri Prabhu
                                   Lal Vijay Having Its Office At 206, Al-Hatmi Complex, Shopping
                                   Centre, Kota Through Power Of Attorney Holder Shri Gaurav
                                   Kumar Sharma S/o Shri Yogesh Kumar Sharma, Resident Of
                                   House No. 8, Gulab Bagh, Bajrang Nagar, Kota (Raj)
                                                                                                     ----Petitioner
                                                                        Versus
                                   1.         Professor Neelima Singh, Vice Chancellor, Rajasthan
                                              Technical University Rawat Bhata Road, Akeljarhgarh Kota
                                              (Raj)
                                   2.         Smt. Sunita Daga, Registrar, Rajasthan Technical
                                              University, Rawat Bhata Road, Akeljarhgarh, Kota (Raj)
                                   3.         Professor Anil Mathur, Dean Faculty Affairs, Rajasthan
                                              Technical University, Rawat Bhata Road, Akeljarhgarh,
                                              Kota (Raj)
                                   4.         Professor S.C. Jain, Dean Faculty Affairs, Rajasthan
                                              Technical University, Rawat Bhata Road, Akeljarhgarh,
                                              Kota (Raj)
                                                                                   ----Contemnors-Respondents

For Petitioner(s) : Mr. Shailesh Prakash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

14/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/66

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