Managing Committee vs State Of Rajasthan ...
2023 Latest Caselaw 4895 Raj/2

                                   [2023:RJ-JP:22888]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 426/2022

                                                                               In

                                                        S.B. Civil Writ Petition No.7367/2019

                                   Managing Committee, Smt. Sona Devi Sethia (Girls) P.g. College,
                                   Sujangarh, Churu, Through Sh. Raj Kumar Bose.
                                                                                                              ----Petitioner
                                                                            Versus
                                   1.         State     Of     Rajasthan,           Principal      Secretary       Finance,
                                              Government Of Rajasthan, State Secretariat, Near Statue
                                              Circle, Jaipur-302005 (Raj.)
                                   2.         Sh. Akhil Arora, Principal Secretary Finance, Government
                                              Of Rajasthan, State Secretariat, Near Statue Circle,
                                              Jaipur-302005 (Raj.)
                                   3.         Sh.     Bhawani      Singh       Detha,        Secretary,       Higher   And
                                              Technical       Education,          Government             Of     Rajasthan,
                                              Secretariat, New Statue Circle, Jaipur-302005.
                                   4.         Smt. Shuchi         Tyagi, Commissioner College Education
                                              Department Government Of Rajasthan, Block No. Iv, Dr.
                                              S. Radha Krishnan, Shiksha Shankul, Jawahar Lal Nehru
                                              Marg, Jaipur-302005
                                                                                       ----Respondents-contemnors

For Petitioner(s) : Mr. Vivek Dangi For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

14/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/92

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