Ramniwas Takhar Son Of Shri Jhabar ... vs State Of Rajasthan ...
2023 Latest Caselaw 4894 Raj/2

                                   [2023:RJ-JP:22706]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 604/2023
                                                                              In
                                                        S.B. Civil Writ Petition No.281/2023

                                    Ramniwas Takhar Son Of Shri Jhabar Mal Takhar, Aged About 22
                                    Years, Resident Of 549, Kalika Khana, Village And Post Tehsil
                                    Kishangarh Renwal, District Jaipur (Raj.).
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.      State Of Rajasthan, Through Its Principal Secretary,
                                            Department Of Local Self Government, Secretariat, Jaipur
                                            (Raj.).
                                    2.      Usha Sharma, Principal Secretary, Department Of Local
                                            Self Government, Secretariat, Jaipur (Raj.).
                                    3.      Sanjay Kumar Mathur, Secretary, Rajasthan Service
                                            Selection Board, Rajasthan State Agriculture Managing
                                            Institution Campus, Durgapura, Jaipur (Raj.).
                                    4.      Hari Prasad Sharma, President, Rajasthan Service
                                            Selection Board, Rajasthan State Agriculture Managing
                                            Institution Campus, Durgapura, Jaipur (Raj.).
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Rajendra Singh For Respondent(s) : Mr. Nalin G. Narain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/146

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