Shri Manoj Kumar Yogi S/O Shri ... vs Shri J.C. Mohanti ...
2023 Latest Caselaw 4891 Raj/2

                                   [2023:RJ-JP:22702]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Application No. 162/2019
                                                                        In
                                                  S.B. Civil Contempt Petition No.1116/2018
                                                                        In
                                                     S.B. Civil Writ Petition No.5865/2018
                                    1.         Shri Manoj Kumar Yogi S/o Shri Prabhu Nath Yogi, R/o
                                               Village Chitodi, Post Baskho, Tehsil Bassi, District Jaipur,
                                               Rajasthan
                                    2.         Smt. Anguri Devi Alias Tara Devi W/o Shri Banwari Lal,
                                               R/o Bus Stand Ke Pass, Bassi District Jaipur, Rajasthan
                                    3.         Rajendra Prasad Meena S/o Shri Ramphool Meena, R/o
                                               Village Chitodi, Post Baskho, Tehsil Bassi, District Jaipur,
                                               Rajasthan, Presently Works Cook/watchman, Government
                                               Ambedkar Hostel Bassi, District Jaipur
                                                                                                         ----Petitioners
                                                                          Versus
                                    1.         Shri J.c. Mohanti, Sachiv, Samajik Nyay And Adhikarita
                                               Vibhag, Rajasthan Sarkar, Jaipur.
                                    2.         Shri Samit Sharma, Director, Samajik                        Nyay    And
                                               Adhikarita Vibhag, Rajasthan Sarkar, Jaipur
                                    3.         Government Of Rajasthan, Through Secretary, Samajik
                                               Nyay And Adhikarita Vibhag, Rajasthan Sarkar, Jaipur
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Kailash Chander Sharma For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/09/2023

Learned counsel for the applicants submits that this civil

miscellaneous application is rendered infructuous.

The civil miscellaneous application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/55

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