Manoj Prajapat S/O Babulal ... vs State Of Rajasthan ...
2023 Latest Caselaw 4870 Raj/2

                                   [2023:RJ-JP:22359]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               7788/2022

                                   Manoj Prajapat S/o Babulal Prajapat, R/o 2-A,
                                   Bandhu Nagar, Murlipura, Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Rajendra Agarwal S/o Radheyshyam Agarwal,
                                          R/o B.j.p. Colony, Vidyadhar Nagar, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Umesh Dixit, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /509

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