Vijendra S/O Late Banwarilal vs Ramkanwar S/O Ramsahai ...
2023 Latest Caselaw 4857 Raj/2

                                   [2023:RJ-JP:22668]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Revision Petition No. 145/2018

                                    1.         Vijendra S/o Late Banwarilal, Aged About 40 Years, R/o
                                               68 Sanjay Colony, Near Akashwani, Alwar (Raj)
                                    2.         Yogendra S/o Late Banwarilal, Aged About 32 Years, R/o
                                               68 Sanjay Colony, Near Akashwani, Alwar (Raj)
                                    3.         Monu S/o Late Gyanchand, Aged About 30 Years, R/o
                                               Village Dehra, Tehsil And Distt. Alwar (Raj)
                                    4.         Ankit S/o Late Gyanchand, Aged About 22 Years, R/o
                                               Village Dehra, Tehsil And Distt. Alwar (Raj)
                                    5.         Murarilal S/o Sampatram, Aged About 52 Years, R/o
                                               Village Dehra, Tehsil And Distt. Alwar (Raj)
                                    6.         Rajendra S/o Sampatram, Aged About 45 Years, R/o
                                               Village Dehra, Tehsil And Distt. Alwar (Raj)
                                    7.         Premchand S/o Sampatram, Aged About 35 Years, R/o
                                               Village Dehra, Tehsil And Distt. Alwar (Raj)
                                    8.         Bablu S/o Sampatram, Aged About 30 Years, R/o Village
                                               Dehra, Tehsil And Distt. Alwar (Raj)
                                    9.         Smt. Heera W/o Late Sampatram, Aged About 70 Years,
                                               R/o Village Dehra, Tehsil And Distt. Alwar (Raj)
                                                                                        ----Petitioners/Defendants
                                                                         Versus
                                    1.         Ramkanwar S/o Ramsahai, Aged About 70 Years, R/o
                                               Village Dehra, Tehsil Alwar, Distt. Alwar (Raj)
                                    2.         Kanhaiya S/o Ramsahai, Aged About 60 Years, R/o Village
                                               Dehra, Tehsil Alwar, Distt. Alwar (Raj)
                                                                                         ----Respondents/Plaintiffs

For Petitioner(s) : Mr. Vipul Jain For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 13/09/2023

Learned counsel for the petitioners submits that this revision

petition is rendered infructuous.

The revision petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/28

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