State Of Raj And Anr vs Mr Justice Guman Singh And Anr ...
2023 Latest Caselaw 4835 Raj/2

[2023:RJ-JP:22615]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 5579/2017

1.       The      State     Of     Rajasthan          Through         Additional   Chief
         Secretary, Public Works Department, Government Of
         Rajasthan, Jaipur.
2.       Executive Engineer, Public Works Department, Division
         Baran, Rajasthan.
                                                                         ----Petitioners
                                         Versus
1.       Mr. Justice Guman Singh Retd., Sole Arbitrator, C-254,
         Hans Marg, Malviya Nagar, Jaipur, Rajasthan.
2.       Bagad Construction Company Partnership Firm Through
         Partner Ashok Jain Son Of Madan Lal Jain, "siwan", Shiv
         Marg, Banswara, Rajasthan.
                                                                       ----Respondents

Connected With S.B. Civil Writ Petition No. 5068/2017

1. The State Of Rajasthan Through Additional Chief Secretary, Public Works Department, Government Of R, Jaipur

2. Executive Engineer, Public Works Department Nh, Division-I, Jaipur, Rajasthan.

----Petitioners Versus

1. Mr. Justice J.r. Goyal Retd., Sole Arbitrator, T-1-10, Paliwal Park, New Sanghi Farm, Tonk Road, Jaipur, Rajasthan.

2. M/s. Bhawan Va Path Nirman Bohra And Company, Bhira Suden, Residency Road, Jaipur.

----Respondents S.B. Civil Writ Petition No. 5069/2017

1. The State Of Rajasthan Through Additional Chief Secretary, Public Works Department, Government Of R, Jaipur

2. Executive Engineer, Public Works Department Nh, Division-I, Jaipur, Rajasthan.

----Petitioners

[2023:RJ-JP:22615] (2 of 2) [CW-5579/2017]

Versus

1. Mr. Justice J.r. Goyal Retd., Sole Arbitrator, T-1-10, Paliwal Park, New Sanghi Farm, Tonk Road, Jaipur, Rajasthan.

2. M/s. Bhawan Va Path Nirman Bohra And Company, Bhira Suden, Residency Road, Jaipur.

----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Vishnu Kumar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/09/2023

No one had put in appearance on behalf of the petitioners on

12.09.2023, when the cases were called for hearing.

Today also there is no one to represent the petitioners.

Therefore, the present writ petitions are dismissed for non-

prosecution.

Since the main petitions have been dismissed for non-

prosecution, the stay applications and all other pending

applications, if any, also stand dismissed.

A copy of this order be placed in connected files.

(GANESH RAM MEENA),J

ARTI SHARMA /270-272

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