Bhonre Lal Kumhar S/O Shri Rampal vs The Chief Election Commissioner ...
2023 Latest Caselaw 4830 Raj/2

                                   [2023:RJ-JP:22456]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 18923/2019
                                   Bhonre Lal Kumhar S/o Shri Rampal, Aged About 55 Years,
                                   Resident Of Village Bhangdoli, Tehsil Thanagazi, District Alwar,
                                   Rajasthan.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       The       Chief       Election       Commissioner,             State    Election
                                            Commission, Rajasthan, Secretariat, Jaipur.
                                   2.       District Collector, Alwar.
                                   3.       Election Officer Cum-Sub Divisional Officer, Thanagazi,
                                            District Alwar.
                                   4.       Executive Officer, Nagar Palika Thanagazi, District Alwar.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Pawan Sharma for Mr. Koushal Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/09/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /139

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