M/S Green Star Minerals vs State Of Rajasthan ...
2023 Latest Caselaw 4828 Raj/2

[2023:RJ-JP:22353]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 6132/2023

M/s     Konasth       Infrastructure           Private       Limited,    Through      Its
Authorised Signatory Sh. Hari Singh Choudhary S/o Shri
Gajanand Choudhary, Having Its Registered Office At 602, Sixth
Floor, Apex Tower, Lal Kothi, Tonk Road, Jaipur- 302015.
                                                                          ----Petitioner
                                          Versus
1.       State Of Rajasthan, Through Principal Secretary To
         Government Of Rajasthan, Department Of Mines And
         Geology, Government Of Rajasthan, Jaipur.
2.       Directorate Of Mines And Geology, Through The Director,
         Mines       And     Geology,        Khanij       Bhawan,       Shastri   Circle,
         Udaipur (Rajasthan)
3.       Additional Director (Mines), Department Of Mines And
         Geology, Jaipur Range, Jaipur.
4.       Mining Engineer, Department Of Mines And Geology,
         Jaipur, Rajasthan.
                                                                       ----Respondents

Connected With S.B. Civil Writ Petition No. 6428/2023 M/s Green Star Minerals, Through Its Power Of Attorney Holder Sh. Mahipal Singh S/o Shri Rajendra Singh Shekhawat, Having Its Registered Office At Plot No. 4, First Floor, Opposite Nidhi Kamal Bajaj Showroom, Near Pink Square Mall, Govind Marg, Janta Colony, Rajapark, Jaipur-302004.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To Government Of Rajasthan, Department Of Mines And Geology, Government Of Rajasthan, Jaipur.

2. Directorate Of Mines And Geology, Through The Director, Mines And Geology, Khanij Bhawan, Shastri Circle, Udaipur (Rajasthan)

3. Additional Director (Mines) Department Of Mines And Geology, Jaipur Range, Jaipur.

4. Mining Engineer, Department Of Mines And Geology,

[2023:RJ-JP:22353] (2 of 2) [CW-6132/2023]

Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Himanshu Ranjan Singh for Mr. Sandeep Singh Shekhawat For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/09/2023

Learned counsel for the petitioners wants to withdraw these

writ petitions.

The same are dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/152-153

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