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Abdul Rauf And Ors vs State Of Rajasthan And Ors ...
2023 Latest Caselaw 4782 Raj/2

Citation : 2023 Latest Caselaw 4782 Raj/2
Judgement Date : 12 September, 2023

Rajasthan High Court
Abdul Rauf And Ors vs State Of Rajasthan And Ors ... on 12 September, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:22019]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1597/2013

                                   1.     Abdul Rauf S/o Late Shri Abdul Samad, R/o
                                          Kalai Bhatta, Opposite Idgaah, Delhi Bye Pass
                                          Road, Police Station Galtagate, Jaipur Raj.
                                   2.     Asalam S/o Shri Abdul Rauf, R/o Kalai Bhatta,
                                          Opposite Idgaah, Delhi Bye Pass Road, Police
                                          Station Galtagate, Jaipur Raj.
                                   3.     Imran      S/o     Shri      Rauf,     R/o        Kalai   Bhatta,
                                          Opposite Idgaah, Delhi Bye Pass Road, Police
                                          Station Galtagate, Jaipur Raj.
                                                                                            ----Petitioners
                                                                   Versus
                                   State Of Rajasthan Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Junaid Khan, Adv. For : Mr. Mahendra Meena, P.P. & Respondent(s) Mr. Ishwar Jain, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

12/09/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /697

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