Ajeet Kumar And Ors vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 4781 Raj/2

                                   [2023:RJ-JP:22262]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4121/2014

                                   1. Ajeet Kumar S/o Jitendra Kumar,
                                   2. Jitendra Kumar S/o Sanwarmal,
                                   3. Vimlesh Kumar S/o Jitendra Kumar,
                                   4. Mahendra Kumar S/o Ramdayal,
                                   All   R/o    of   Pilani,     Police      Station        Pilani,   Distt.
                                   Jhunjhunu.
                                                                                            ----Petitioners
                                                                   Versus
                                   State Of Rajasthan Through Pp
                                                                                        ----Respondent

For Petitioner(s) : None For : Mr. Bhawani Shanker Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

12/09/2023

No one is present on behalf of petitioners.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /630

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