Arun Singh Shekhawat vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 4779 Raj/2

                                   [2023:RJ-JP:22269]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1439/2016

                                   Arun Singh Shekhawat son of Shri Shakti Singh
                                   Shekhawat, Resident of village Lamba, P.S. Bagar,
                                   Tehasil Chirawa, Jhunjhunu, Present resident of A-
                                   4, Yudhisthar Marg, C-Scheme, Jaipur.
                                                                       ----Complainant/Petitioner
                                                                   Versus
                                   State Of Rajasthan Through Pp
                                                                                        ----Respondent

For Petitioner(s) : None For : Mr. Bhawani Shanker Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

12/09/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /636

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