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Kunna Ram S/O Shri Bhura Ram vs Shri Anand Kumar ...
2023 Latest Caselaw 4767 Raj/2

Citation : 2023 Latest Caselaw 4767 Raj/2
Judgement Date : 12 September, 2023

Rajasthan High Court
Kunna Ram S/O Shri Bhura Ram vs Shri Anand Kumar ... on 12 September, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:22279]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 847/2023
                                     In
                 S.B. Civil Writ Petition No.16061/2022
                                     &
                 S.B. Civil Writ Petition No.16187/2022
                                     &
                 S.B. Civil Writ Petition No.16193/2022
                                     &
                 S.B. Civil Writ Petition No.16185/2022
                                     &
                 S.B. Civil Writ Petition No.11807/2022
1.       Kunna Ram S/o Shri Bhura Ram, Aged About 41 Years,
         Belt No. 176 Head Constable Posted At Police Station
         Bhinai, Ajmer R/o Village And Post Sabalpur, Tehsil
         Makrana, District Nagaur
2.       Ramesh Chand S/o Shri Hemraj, Aged About 41 Years,
         Belt No. 1353 Constable Posted At Police Station Kekri
         Sadar, Ajmer R/o Village Near Ajmeri Gate, Kekri District
         Ajmer
3.       Leel Chand S/o Shri Sona Ram, Aged About 42 Years, Belt
         No. 1800 Constable Posted At Police Station Udaipurwati
         Distt. Jhunjhunu R/o Village Narsighpura, Tehsil Khandela
         District Sikar
4.       Parma Nand Khinchi S/o Shri Peeru Lal, Aged About 39
         Years, Belt No. 1690 Constable Posted At Police Line
         Ajmer R/o Ganesh Ganj, Near Police Station Sarwar, Distt.
         Ajmer
5.       Suneel Dhetarwal S/o Shri Panna Ram, Aged About 37
         Years, Belt No. 604 Constable, Posted At Police Line Ajmer
         R/o Village Dotolai, Police Station Pai Kalan, District
         Nagaur
                                                                    ----Petitioners
                                     Versus
1.       Shri Anand Kumar, Additional Chief Secretary, Home
         Department, Government Secretariat, Jaipur
2.       Shri Umesh Mishra, The Director General Of Police Head
         Quarter, Behind Nehru Palace, Lal Kothi, Jaipur
3.       Smt. Lata Manoj, The Inspector General Of Police, Ajmer.
4.       Shri Chuna Ram Jat, The Superintendent Of Police, Ajmer.
                                                                  ----Respondents

For Petitioner(s) : Ms. Kanika Burman for Mr. Kunal Kant Rawat For Respondent(s) :

[2023:RJ-JP:22279] (2 of 2) [CCP-847/2023]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/09/2023

Learned counsel for the petitioners wants to withdraw this

contempt petition with liberty to file fresh contempt petition(s).

The contempt petition is dismissed accordingly with liberty as

aforesaid.

(MAHENDAR KUMAR GOYAL),J

Manish/299

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