Babulal vs Shankar And Ors ...
2023 Latest Caselaw 4745 Raj/2

                                   [2023:RJ-JP:22306]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1077/2017

                                   Babulal Son Of Mamraj, Purawala Tehsil Virat Nagar District
                                   Jaipur.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.        Shankar Son Of Mamraj
                                   2.        Pappuram Son Of Mamraj, Both Resident Of Villege
                                             Purawala Tehsil Virat Nagar District Jaipur
                                   3.        Assistant Engineer, Jaipur Vidhyut Vitran Nigam Limited,
                                             Virat Nagar District Jaipur.
                                   4.        Junior Engineer Jaipur Vidhyut Vitran Nigam Limited, Virat
                                             Nagar District Jaipur.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /1

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