M/S Ar Tollways Pvt. Ltd vs Rajasthan State Road Development ...
2023 Latest Caselaw 4741 Raj/2

                                   [2023:RJ-JP:22185]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 18539/2018

                                   M/s Ar Tollways Pvt. Ltd., Through Its Director Shri Rinkesh
                                   Agarwal S/o Sh. Hari Babu Agarwal, Aged About 40 Years,
                                   Having Registered Office At 18 Kripal Colony, Infront Of Bhagwan
                                   Talkies, New Agra, Agra (U.p.)
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Rajasthan State Road Development And Construction
                                            Corporation Ltd., Through Managing Director, Registered
                                            Office At Setu Bhawan, Opposite Jhalana Doongari,
                                            Jaipur-Agra Bypass, Jaipur
                                   2.       Project Director, Rajasthan State Road Development And
                                            Construction    Corporation          Ltd.,     Unit-Hindaun,       District
                                            Sawaimadhopur (Rajasthan)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Sandeep Singh Shekhawat For Respondent(s) : Mr. V.P. Mathur

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn,

the stay application and all other pending application/s, if any,

also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /155

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