Devashish Kishore Son Of Shri Braj ... vs Union Of India ...
2023 Latest Caselaw 4732 Raj/2

                                   [2023:RJ-JP:22315]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10313/2020
                                   Devashish Kishore Son Of Shri Braj Bihari Prasad, Aged About 35
                                   Years, Resident Of Plot No. 30A, Atul Grove Road, Kasturba
                                   Gandhi Road, G.p.o New Delhi (Din - 00463477)
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       Union Of India, Through Secretary, Ministry Of Corporate
                                            Affairs, A Wing, Shashtri Bhawan, Rajendra Prasad Road,
                                            New Delhi
                                   2.       Registrar Of Companies, Through Registrar, A) 4Th Floor,
                                            Ifci Tower, 61, Nehru Place, New Delhi
                                   3.       Registrar Of Companies, Through Registrar, Corporate
                                            Bhawan, G-6-7, Second Floor, Residency Area Civil Lines,
                                            Jaipur (Rajasthan)
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /26

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