Ganesh Narayan Chaudhary S/O ... vs G.S. Thakur (2023:Rj-Jp:21614)
2023 Latest Caselaw 4717 Raj/2

                                   [2023:RJ-JP:21614]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1947/2018

                                                                           In

                                                    S.B. Civil Writ Petition No.13948/2018

                                   Ganesh Narayan Chaudhary S/o Shriramkaran Chaudhary, Aged
                                   About 27 Years, R/o Aalewas, Post Chandlai Tehsil Chaksu
                                   District-Jaipur
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         G.S. Thakur, Director, Staff Selection Commission (North
                                              Region) Block No. 12, CGO Complex, Lodhiroad, New
                                              Delhi 110003
                                   2.         Rajeev Gauba, Home Secretary, Union Of India New Delhi
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ankit Vashisth for Mr. Ved Pal Shastri For Respondent(s) : Mr. Ashish Kumar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/93

Powered by TCPDF (www.tcpdf.org)