Bane Singh S/O Shri Devi Sahai vs Sh. Umardeen Khan ...
2023 Latest Caselaw 4716 Raj/2

                                   [2023:RJ-JP:21839]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 256/2020

                                                                               In

                                                        S.B. Civil Writ Petition No.9030/2018

                                   Bane Singh S/o Shri Devi Sahai, Aged About 64 Years, R/o
                                   Jairampura Via Jahota, Jaipur, (Raj.)
                                                                                                          ----Petitioner
                                                                           Versus
                                   Sh. Umardeen Khan, Acting Managing Director, Rajasthan State
                                   Road Transport Corporation Parivahan Marg, Chomu House,
                                   Jaipur.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Rajendra Prasad Agarwal with Mr. Rohan Agarwal For Respondent(s) : Mr. Om Prakash Sheoran

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2023

Learned counsel for the respondents submits that compliance

of the order dated 27.04.2018 has been made.

Learned counsel for the petitioner does not dispute the

aforesaid statement.

In view thereof, this contempt petition is dismissed.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/36

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