Suraj S/O Shri Jatan Singh vs State Of Rajasthan ...
2023 Latest Caselaw 4714 Raj/2

                                   [2023:RJ-JP:21672]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               10665/2023

                                   Suraj S/o Shri Jatan Singh, Aged About 28 Years,
                                   R/o Khareda Police Station Malakhera, District
                                   Alwar, Rajasthan (At Present Applicant Confined In
                                   Jail)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Shashank Pancholi, Adv. For : Mr. Mahendra Meena, P.P. & Respondent(s) Mr. Vinod Kumar Sharma, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

11/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /220

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