Pawan Muniya S/O Shri Shankar Lal vs State Of Rajasthan ...
2023 Latest Caselaw 4713 Raj/2

                                   [2023:RJ-JP:21910]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               11175/2023

                                   Pawan Muniya S/o Shri Shankar Lal, Aged About 19
                                   Years, R/o Gram- Kakanwani, Post Ramgarh, Thana
                                   And Tehsil Kushalgarh, District Banswara, Presently
                                   Tenant House No. 39, Gangwal Park, Police Station
                                   S.m.s. Jaipur (Presently Confined In Central Jail
                                   Ghatgate, Jaipur)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Bhanwar Singh, Adv. For : Mr. Laxman Meena, P.P. & Respondent(s) Mr. Anil Kumar Sanwaria, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

11/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /281

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